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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(ii) in West Bengal Municipal (Building) Rules, 2007

(ii)for every additional 100 sq. metres of areas or part thereof beyond the first 200 sq: metres: Rs. 100/- (Rupees one hundred only); Provided maximum fees not exceeding five times the minimum fees as specified, may be determined by the Board of Councillors at a meeting.