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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(b) in The Land Acquisition (Mines) Act, 1885

(b)"Company" means a company registered under any of the enactments relating to Companies from time to time in force in [India], or formed in pursuance of an Act of Parliament [of the United Kingdom] or by Royal Charter or Letters Patent;