Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(2)(g) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (g)[ * * *] [Omitted by ibid, section 30(2)(f).]