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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Punjab - Subsection

Section 256(1) in Punjab Jail Manual, 1996

(1)The record of all persons who pass in or out of the jail prescribed by the preceding rule shall be kept in two separate books, namely :-
(a)a register of all prisoners with the names of the officers in charge of them; and
(b)a register of all other persons.