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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(i) in The University of Rajputana (Second Amendment) Act, 1950

(i)subject to the approval of the Syndicate, to make, amend and cancel regulations laying down courses of study and curricula;