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[Cites 0, Cited by 3] [Entire Act]

State of Haryana - Section

Section 3 in Punjab Cinemas (Regulation) Act, 1952

3. Cinematograph exhibition to be licensed.

- Save as otherwise provided in this Act, no person shall give an exhibition, by means of a cinematograph , elsewhere than in a place licensed under this Act or otherwise than in compliance with any condition and restriction imposed by such licence.