Supreme Court - Daily Orders
Jit Pal Singh vs Taneja Developer And Infrastructure ... on 9 March, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
ITEM NO.12 COURT NO.4 SECTION XVII-A
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.244/2021
(Arising out of impugned final judgment and order dated 31-08-2020
in FA No.1184/2014 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
JIT PAL SINGH Petitioner(s)
VERSUS
TANEJA DEVELOPER AND INFRASTRUCTURE LTD.
(NOW TDI INFRATECH LTD.) Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.1849/2021 – FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 09-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Naman Joshi, Adv.
Mr. Saif Ali, Adv.
Mr. Gokul Plaha, Adv.
Ms. Seema Joshi, Adv.
Mr. Pushpendra S. Bhadoriya, Adv.
Ms. Rusheet Saluja, Adv.
Mr. Jasmeet Singh, AOR
For Respondent(s) Ms. Kanika Agnihotri, Adv.
Mr. Karanjot Singh, Adv.
Ms. Niharika Ahluwalia, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 10.03.2021.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.03.10 11:59:41 ISTReason: (MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER