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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(1)(a) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(a)to the State Marketing Officer, where such order is passed by the Chairman/Secretary of the Marketing Board, within seven days of receipt of the order;