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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(1)(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)every crane, if so constructed that the safe working load may be varied by raising or lowering of the jib or otherwise, is attached with an automatic indicator of safe working loads which gives a warning to the operator wherever the load exceeds the safe working load;