Section 2 in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988
2. Application.
- These regulations shall apply to all vessels in respect of which any rates or penalties or both are payable under the Major Port Trusts Act, 1963 or under any regulations or orders made thereunder, but shall not apply to vessels belonging to, or in the service of the Central Government or a State Government or to any vessel of war belonging to any Foreign State.
