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[Cites 0, Cited by 0] [Section 16B] [Entire Act]

Union of India - Subsection

Section 16B(a) in The Companies (Indian Accounting Standards) Rules, 2015

(a)total cash flows based substantially on the profit or loss, the change in the recognized net assets or the change in the fair value of the recognized and unrecognized net assets of the entity (excluding any effects of such instrument or contract) and