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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa State Electricity (Supply) Rules, 1962

(2)When the said posts are held by Government servants, they shall be entitled to travelling allowance as admissible to them under Orissa Travelling Allowance Rules.[* * *] [Deleted vide Orissa Gazette Extraordinary No. 670/1962.]