Madhya Pradesh High Court
Mohit Sharma @ Monu Sharma vs The State Of Madhya Pradesh on 22 July, 2020
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-18744-2020
The High Court Of Madhya Pradesh
MCRC-18744-2020
(MOHIT SHARMA @ MONU SHARMA Vs THE STATE OF MADHYA PRADESH)
2
Gwalior, Dated : 22-07-2020
Shri Arshad Ali, learned counsel for the applicant.
Shri Ravindra Singh Kushwah, Dy. Advocate General for
respondent/State.
Matter is heard through video conferencing. As prayed, list the case on 23.07.2020.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE vpn VIPIN KUMAR AGRAHARI 2020.07.22 19:00:37 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'