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Union of India - Section

Section 8 in The Kusum Seed Grading and Marking Rules, 2018

8. Special conditions of certificate of authorisation.

(1)In addition to the conditions specified in the subrule (8) of rule 3 of the General Grading and Marking Rules, every authorised packer shall follow all the instructions specified by the Agricultural Marketing Adviser from time to time.
(2)The premises shall be maintained in hygienic and sanitary conditions with proper ventilations and well lighted arrangement and the personnel engaged in these operations should be in sound health and free from any infectious, contagious or communicable diseases.
(3)The authorised packer shall have storage facilities with pucca floor and free from rodent and insect infestation.
(4)The authorised packer shall comply with all instructions regarding grading, packing, marking, sealing and maintenance of records which may be issued by the Agricultural Marketing Adviser or an officer authorised by him in this behalf in accordance with the General Grading and Marking Rules from time to time.