Bombay High Court
Gulab Bhaidas Borale Deceased Through ... vs Devendra Chandanmal Jain And Others on 17 October, 2025
WP 7781/25 & Ors.
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : ARUN R. PEDNEKER, J.
DATE : 17/10/2025
PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters on board Adjourned to 970 WRIT PETITION NO. 7781 OF 2025 25.03.2026 971 WRIT PETITION NO. 8043 OF 2025 972 WRIT PETITION NO. 8078 OF 2025 973 WRIT PETITION NO. 8482 OF 2025 974 WRIT PETITION NO. 9286 OF 2025 WITH CIVIL APPLICATION NO. 10907 OF 2025 IN WP/9286/2025 975 WRIT PETITION NO. 9768 OF 2025 976 WRIT PETITION NO. 10512 OF 2025 979 WRIT PETITION NO. 11338 OF 2025 980 WRIT PETITION NO. 11343 OF 2025 981 WRIT PETITION NO. 11346 OF 2025 982 WRIT PETITION NO. 11387 OF 2025 987 WRIT PETITION NO. 11739 OF 2025 988 WRIT PETITION NO. 12164 OF 2025 989 SECOND APPEAL NO. 23 OF 2025 WITH CIVIL APPLICATION NO. 553 OF 2025 IN SA/23/2025 990 SECOND APPEAL NO. 51 OF 2025 WITH CIVIL APPLICATION NO. 1183 OF 2025 IN SA/51/2025 991 SECOND APPEAL NO. 68 OF 2025 992 SECOND APPEAL NO. 169 OF 2025 WITH CIVIL APPLICATION NO. 4849 OF 2025 IN SA/169/2025 993 CIVIL APPLICATION NO. 10116 OF 2018 IN SA/679/2018 WITH SECOND APPEAL NO. 679 OF 2018 994 CIVIL APPLICATION NO. 17257 OF 2022 IN SAST/24654/2022 995 CIVIL APPLICATION NO. 1510 OF 2023 IN SA/376/2024 WITH SECOND APPEAL NO. 376 OF 2024 996 CIVIL APPLICATION NO. 4910 OF 2023 IN SA/375/2024 WITH SECOND APPEAL NO. 375 OF 2024 997 CIVIL APPLICATION NO. 8991 OF 2025 IN SA/339/2022 WITH CIVIL APPLICATION NO. 6464 OF 2025 IN SA/339/2022 WITH SECOND APPEAL NO. 339 OF 2022 998 CIVIL APPLICATION NO. 10466 OF 2025 IN WP/1975/2023 WITH WRIT PETITION NO. 1975 OF 2023 999 CIVIL APPLICATION NO. 11234 OF 2025 IN SAST/23391/2024 26.03.2026 1000 CIVIL APPLICATION NO. 11549 OF 2025 IN SA/455/2022 WITH SECOND APPEAL NO. 455 OF 2022 WITH CIVIL APPLICATION NO. 10444 OF 2022 IN SA/455/2022 1001 CIVIL APPLICATION NO. 11551 OF 2025 IN SA/80/2022 WITH SECOND APPEAL NO. 80 OF 2022 WITH CIVIL APPLICATION NO. 2105 OF 2022 IN SA/80/2022 1002 WRIT PETITION NO. 8705 OF 2023 1003 WRIT PETITION NO. 11813 OF 2024 1004 WRIT PETITION NO. 4422 OF 2025 1005 WRIT PETITION NO. 5623 OF 2025 1006 WRIT PETITION NO. 6977 OF 2025 1008 WRIT PETITION NO. 11340 OF 2025 1009 WRIT PETITION NO. 11344 OF 2025 WP 7781/25 & Ors.
21010 WRIT PETITION NO. 11347 OF 2025 1011 WRIT PETITION NO. 11373 OF 2025 1012 WRIT PETITION NO. 11388 OF 2025 1014 WRIT PETITION NO. 11738 OF 2025 1015 WRIT PETITION NO. 11742 OF 2025 1016 WRIT PETITION NO. 11763 OF 2025 1017 WRIT PETITION NO. 12722 OF 2025 1018 SECOND APPEAL NO. 44 OF 2018 WITH SECOND APPEAL NO. 809 OF 2017 WITH CIVIL APPLICATION NO. 15511 OF 2017 IN SA/809/2017 WITH CIVIL APPLICATION NO. 670 OF 2018 IN SA/44/2018 1019 SECOND APPEAL NO. 207 OF 2021 WITH CIVIL APPLICATION NO. 10867 OF 2019 IN SA/207/2021 1020 SECOND APPEAL NO. 185 OF 2022 WITH CIVIL APPLICATION NO. 5527 OF 2022 IN SA/185/2022 1021 CIVIL APPLICATION NO. 4064 OF 2025 IN CA/5951/2020 1022 CIVIL APPLICATION NO. 10063 OF 2025 IN SA/178/2025 WITH SECOND APPEAL NO. 178 OF 2025 WITH CIVIL APPLICATION NO. 5167 OF 2025 IN SA/178/2025 1023 WRIT PETITION NO. 4566 OF 2024 WITH WRIT PETITION NO. 4580 OF 2024 WITH WRIT PETITION NO. 4569 OF 2024 WITH WRIT PETITION NO. 4570 OF 2024 WITH WRIT PETITION NO. 4575 OF 2024 WITH WRIT PETITION NO. 4577 OF 2024 WITH WRIT PETITION NO. 4572 OF 2024 WITH WRIT PETITION NO. 4578 OF 2024 WITH WRIT PETITION NO. 4568 OF 2024 WITH WRIT PETITION NO. 4573 OF 2024 1024 WRIT PETITION NO. 5020 OF 2024 1025 SECOND APPEAL NO. 368 OF 2025 WITH CIVIL APPLICATION NO. 10309 OF 2025 IN SA/368/2025 1029 WRIT PETITION NO. 13681 OF 2024 1030 WRIT PETITION NO. 4281 OF 2025 1031 WRIT PETITION NO. 8101 OF 2025 1032 WRIT PETITION NO. 8125 OF 2025 1033 WRIT PETITION NO. 10261 OF 2025 1034 WRIT PETITION NO. 11737 OF 2025 1035 SECOND APPEAL NO. 201 OF 2023 1036 SECOND APPEAL NO. 28 OF 2024 1037 SECOND APPEAL NO. 260 OF 2025 WITH CIVIL APPLICATION NO. 6974 OF 2025 IN SA/260/2025 1038 CIVIL APPLICATION NO. 8811 OF 2021 IN SA/444/2019 WITH SECOND APPEAL NO. 444 OF 2019 1039 CIVIL APPLICATION NO. 5672 OF 2025 IN SAST/3184/2025 WITH CIVIL APPLICATION NO. 5673 OF 2025 IN SAST/3184/2025 1040 WRIT PETITION NO. 9285 OF 2025 1041 SECOND APPEAL NO. 21 OF 2024 WITH CIVIL APPLICATION NO. 11329 OF 2024 IN SA/21/2024 WITH CIVIL APPLICATION NO. 4221 OF 2024 IN SA/21/2024 1042 CIVIL APPLICATION NO. 11965 OF 2023 IN WP/9016/2019 1043 CIVIL APPLICATION NO. 6003 OF 2025 IN WP/8124/2015 WITH CIVIL APPLICATION NO. 6004 OF 2025 IN WP/8124/2015 WITH WRIT PETITION NO. 8124 OF 2015 1044 CIVIL APPLICATION NO. 6529 OF 2025 IN WP/10137/2019 WITH WRIT PETITION 27.03.2026 NO. 10137 OF 2019 1045 CIVIL APPLICATION NO. 6803 OF 2025 IN WP/6822/2023 WITH WRIT PETITION NO. 6822 OF 2023 1046 CIVIL APPLICATION NO. 6977 OF 2025 IN SAST/16734/2025 1047 CIVIL APPLICATION NO. 8138 OF 2025 IN WP/4930/2025 WITH CIVIL APPLICATION NO. 8135 OF 2025 IN WP/4930/2025 WITH WRIT PETITION NO. 4930 OF 2025 1048 REVIEW APPLICATION (CIVIL) NO. 195 OF 2025 IN WP/9544/2024 1049 REVIEW APPLICATION (CIVIL) NO. 203 OF 2025 IN WP/10245/2024 1050 WRIT PETITION NO. 2040 OF 2023 1051 WRIT PETITION NO. 2437 OF 2023 1052 WRIT PETITION NO. 3624 OF 2023 1053 WRIT PETITION NO. 4220 OF 2023 1054 WRIT PETITION NO. 6160 OF 2023 WP 7781/25 & Ors.
31055 WRIT PETITION NO. 7275 OF 2023 1056 WRIT PETITION NO. 7529 OF 2023 1057 WRIT PETITION NO. 8290 OF 2023 1059 WRIT PETITION NO. 10261 OF 2023 1060 WRIT PETITION NO. 10264 OF 2023 WITH CIVIL APPLICATION NO. 8176 OF 2025 IN WP/10264/2023 1061 WRIT PETITION NO. 10746 OF 2023 1062 WRIT PETITION NO. 10760 OF 2023 1063 WRIT PETITION NO. 11867 OF 2023 1064 WRIT PETITION NO. 12431 OF 2023 1065 WRIT PETITION NO. 13850 OF 2023 1066 WRIT PETITION NO. 14154 OF 2023 WITH CIVIL APPLICATION NO. 671 OF 2024 IN WP/14154/2023 1067 WRIT PETITION NO. 14951 OF 2023 1068 WRIT PETITION NO. 15942 OF 2023 1069 WRIT PETITION NO. 1826 OF 2024 1070 WRIT PETITION NO. 2264 OF 2024 1071 WRIT PETITION NO. 2271 OF 2024 1072 WRIT PETITION NO. 3292 OF 2024 1073 WRIT PETITION NO. 4610 OF 2024 WITH WRIT PETITION NO. 12927 OF 2025 1074 WRIT PETITION NO. 5181 OF 2024 1075 WRIT PETITION NO. 5714 OF 2024 1076 WRIT PETITION NO. 5862 OF 2024 1077 WRIT PETITION NO. 5913 OF 2024 1078 WRIT PETITION NO. 6118 OF 2024 WITH WRIT PETITION NO. 4448 OF 2024 1079 WRIT PETITION NO. 6214 OF 2024 1080 WRIT PETITION NO. 6365 OF 2024 1081 WRIT PETITION NO. 6660 OF 2024 1082 WRIT PETITION NO. 6969 OF 2024 1083 WRIT PETITION NO. 6977 OF 2024 WITH CIVIL APPLICATION NO. 11591 OF 2025 IN WP/6977/2024 1084 WRIT PETITION NO. 7107 OF 2024 30.03.2026 1086 WRIT PETITION NO. 7928 OF 2024 1087 WRIT PETITION NO. 8653 OF 2024 1089 WRIT PETITION NO. 9727 OF 2024 1090 WRIT PETITION NO. 11084 OF 2024 1091 WRIT PETITION NO. 11761 OF 2024 WITH CIVIL APPLICATION NO. 13941 OF 2024 IN WP/11761/2024 1092 WRIT PETITION NO. 11763 OF 2024 1093 WRIT PETITION NO. 12097 OF 2024 WITH WRIT PETITION NO. 821 OF 2025 WITH WRIT PETITION NO. 7221 OF 2025 1094 WRIT PETITION NO. 12433 OF 2024 1095 WRIT PETITION NO. 13253 OF 2024 1096 WRIT PETITION NO. 13311 OF 2024 1097 WRIT PETITION NO. 13434 OF 2024 1098 WRIT PETITION NO. 13448 OF 2024 1099 WRIT PETITION NO. 13547 OF 2024 1100 WRIT PETITION NO. 13551 OF 2024 1101 WRIT PETITION NO. 13554 OF 2024 1102 WRIT PETITION NO. 13560 OF 2024 1103 WRIT PETITION NO. 13564 OF 2024 1104 SECOND APPEAL NO. 441 OF 2019 WITH SECOND APPEAL NO. 442 OF 2019 1105 SECOND APPEAL NO. 45 OF 2024 WITH CIVIL APPLICATION NO. 9232 OF 2019 IN SA/45/2024 1106 SECOND APPEAL NO. 774 OF 2017 WITH CIVIL APPLICATION NO. 4883 OF 2017 IN SA/774/2017 WITH CIVIL APPLICATION NO. 11422 OF 2019 IN SA/774/2017 [ARUN R. PEDNEKER, J.] ssc/