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[Cites 0, Cited by 0] [Section 14C] [Entire Act]

State of Rajasthan - Subsection

Section 14C(3) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(3)The amount advanced under this para shall not exceed the member's basic pay for six months or his total amount of Subscription in the fund whichever is less.