Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109B] [Entire Act] Union of India - Subsection Section 109B(b) in The Drugs and Cosmetics Rules, 1945 (b)the distinctive batch number or lot number preceded by the word "Lot No." or "Lot" or "Batch No." or "B.No.";
