Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] State of Assam - Subsection Section 19A(e) in The Assam Agricultural Income-Tax Act, 1939 (e)in the case of any other association, by any member of the association or the principal officer thereof, and
