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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(u) in Nims University Rajasthan, Jaipur Act, 2008

(u)all other matters which under the provisions of this Act are required to be, or may be, prescribed by the Statutes.