Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Citizenship Rules, 2009

(5)The Central Government on receipt of the representation under sub-rule (4), may take up the matter with the State Government or the Union territory Administra-tion, as the case may be, to expedite its recommendation on the application for grant of citizenship.