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[Cites 0, Cited by 0] [Section 21C(1)] [Section 21C] [Entire Act]

Union of India - Subsection

Section 21C(1)(a) in The Cotton Textiles (Control) Order, 1948

(a)the producer who packs quantities of such cloth during the period in excess of the minimum quantity shall be eligible for receiving cash payment by way of assistance from the Textile Commissioner in respect of such excess quantity packed at such rates and in respect of such maximum quantity as may be specified by the Central Government from time to time;