Calcutta High Court (Appellete Side)
Shishir Kumar Bajoria vs The State Of West Bengal & Ors on 13 February, 2017
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
W.P. 3627(W) of 2017
434 13.02.17
rkd Shishir Kumar Bajoria
-vs-
The State of West Bengal & Ors. Mr. Anindya Kumar Mitra, Mr. Abhrajit Mitra, Mr. Sandipan Ganguly, Mr. Sabyasachi Banerjee, Mr. Soumopriya Chowhdury .....for the petitioner. Mr. Ayan Basu .....for the State.
Copy of the petition be served upon Mr. Basu in course of the day.
Let this matter along with C.R.R. 443 of 2017 under the heading "Motion Adjourned" two weeks hence.
Certified copy, if applied for, be given to the parties subject to all requisite formalities.
(Joymalya Bagchi, J.) 2