Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Uttarakhand - Subsection Section 78(1) in The Uttarakhand Police Act, 2007 (1)There shall be a Police Welfare Bureau (hereinafter referred to as the ‘Bureau’), which shall be headed by an officer, who shall not be below the rank of Deputy Inspector General of Police.
