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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(v) in The Jammu and Kashmir Debtors, Relief Act 1976

(v)all sums payable to the Government of Jammu and Kashmir or Union Government or a Company or Corporation owned by the Government of Jammu and Kashmir or the Union Government;