Section 17 in THE ADMINISTRATOR GENERAL’S ACT, 1913

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Section 17 in THE ADMINISTRATOR GENERAL’S ACT, 1913

17. [Section 17 “Power to Grant Administrator General letters limited to purpose of dealing with assets in accordance with the Regimental Debts Act, 1893” omitted ibid.][* * * * * * * * * * * *]

(c)Revocation of Grants