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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Tripura - Subsection

Section 27(1)(b) in Protection of Human Rights Act, 1993

(b)such police and investigative staff under an officer not below the rank of an Inspector General of Police and such other officers and staff as may be necessary for the efficient performance of the functions of the State Commission.