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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(1)The Competent Officer shall:
(a)classify the river stretch where pilotage shall be compulsory and where the pilotage shall be optional;
(b)arrange positioning of experienced pilots; and
(c)provide services of the pilot to the vessels in areas where pilotage is declared compulsory.