Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(3)(iii) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(iii)The question shall not contain arguments, inferences, ironical expressions or anything defamatory;