Delhi High Court - Orders
Narendra Kumar vs M S Om Daily Needs Retailing Pvt Ltd & Anr on 12 April, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 92/2023
NARENDRA KUMAR ..... Appellant
Through: Mr. Arvind Kr. Gupta & Mr. Rishi
Bhardwaj, Advocates.
versus
M S OM DAILY NEEDS RETAILING PVT LTD & ANR.
..... Respondents
Through: Mr. Sushant, Advocate.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 12.04.2023 CM APPL. 17711/2023 (Exemption)
1. Allowed, subject to all just exceptions.
2. The application is disposed of. FAO (COMM) 92/2023
3. Notice issued.
4. Mr. Sushant, learned counsel for the respondents, accepts notice and seeks time to file a reply to the present appeal.
5. Let needful be done within four weeks with an advance copy to other side.
6. Rejoinder thereto, if any, be filed within two weeks thereafter.
7. Re-notify on 10.07.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J APRIL 12, 2023/S.Sharma Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:13.04.2023 18:01:41