Section 32(2)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(2)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962

(iii)that the full value of any other state aid given and enjoyed till the date of the order shall be payable forthwith and the grant of such state aid beyond such date shall be discontinued.

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State of Chattisgarh - Subsection

Section 32(2)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962