Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 21] [Entire Act]

Union of India - Section

Section 80N in The Income Tax Act, 1961

80N. Deduction in respect of dividends received from certain foreign companies.

- [Omitted by the Finance Act, 1985 (32 of 1985), section 22 (w.e.f. 1-4-1986).]