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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Nagercoil City Municipal Corporation Act, 2019

(1)There shall be appointed by the Government, by notification, a Special Officer to exercise the powers, perform the duties and discharge the functions of-
(a)the council,
(b)the standing committee,
(c)the Commissioner, and
(d)the wards committee.