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[Cites 0, Cited by 0] [Section 329] [Entire Act]

State of West Bengal - Subsection

Section 329(3) in The West Bengal Motor Vehicles Rules, 1989

(3)There shall be appended to every such application the following documents, namely. (i) Medical certificate in Form COMP. B or Post-mortem Report, or Death Certificate: and (ii) First Information Report in respect of the accident.