Andhra Pradesh High Court - Amravati
Katta Venkata Ramana, Attili M, ... vs The State Of A.P., Reptd. By P.P., ... on 13 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Crl.R.C.No.636 of 2010 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
03. 13.10.2023 AVRB,J:
At request, list the matter on 07.11.2023, finally.
_________ AVRB,J MH