Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in The Village Chaukidari Act, 1870 12. The District Magistrate to determine salaries of chaukidars. - The salaries of chaukidars appointed shall be determined by the District magistrate: Provided that such salaries shall not be less than two, nor more than six rupees per mensem.]
