Section 4(6)(i) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

(i)one member to represent the Ministry of Corporate Affairs, who shall be an officer not below the rank of Joint Secretary, ex-officio;

Legal Document View