Section 2(5)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

(b)The contents of the sub-rules (3) (d) and 4 (b), (c) and (d) shall apply mutatis mutandis during the inspection of Resident Medical Officer,

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