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Union of India - Section

Section 7 in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

7.

The following Fishery Products shall be for hidden for export.(i)Poisonous fish of the following families :- Tetra odontidae Molidae Diodontidae, Canthigasteeridae.(ii)Fishery products containing biotoxins such as ciguatera toxins or muscle paralysing Toxins.
8.1In the case of export of bivalve molluses in processed condition, harvesting, transport, relaying, purification and processing shall be carried cut in accordance with the requirements of the importing countries.
8.2The activities at 8.1 shall be approved and regularly monitored by the competent authority which may take the assistance of representatives from MPEDA SFEAI and the local fisheries department/fishing harbour.