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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)The Market Committee shall hold a meeting each year during the third week of July to consider the budget estimates of income and expenditure and finalise the same for the ensuing year. After consideration in a budget estimate the committee may approve them without any change or subject to such alterations as it may deem expedient, approve them.