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State of Sikkim - Section

Section 60 in Sikkim Excise Act, 1992

60. Power to issue warrant of arrest.

- A Magistrate empowered to try offences punishable under this Act may issue a warrant for "the arrest of any person. whom he has reason to believe to have committed or abetted the commission of any offence punishable under section 34, section 35, section 39, 01' section 40.