Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(g) in The Reformatory Schools Act, 1897 (g)the conditions and limitations under which such articles may be supplied outside the school to any youthful offender under order of detention therein;