Delhi High Court - Orders
National Insurance Company Ltd. & Anr vs Navjot Cargo Movers on 3 February, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~R-57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 810/2007
NATIONAL INSURANCE COMPANY LTD. & ANR. ..... Plaintiffs
Through: None.
Versus
NAVJOT CARGO MOVERS ..... Defendant
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 03.02.2023 There is no appearance on behalf of both the parties. Issue Court notice to both the parties, returnable on 16th May, 2023. List the matter in the category of "Regular matters".
CHANDRA DHARI SINGH, J FEBRUARY 3, 2023 aman Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:04.02.2023 17:22:25