Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(d) in The Bihar and Orissa Nurses Registration Act, 1935 (d)"Medical Council" means the Bihar [* * *] [The words 'and Orissa' repealed by AO.] Council of Medical Registration established under the Bihar and Orissa Medical Act, 1916,
