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[Cites 0, Cited by 0] [Section 89(5)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(5)(v) in The Board's Excise Rules, 1965

(v)the yield of Ganja expected from the field and the cost price per quintal on delivery at the central warehouse or such other place as may be specified in the notice.