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State of Haryana - Section

Section 116 in The Haryana Motor Vehicles Rules, 1993

116. Publication of scheme.

[Sections 99 and 107(2)(a)]. - The proposal regarding a scheme shall be published in the Official Gazette as well as the one newspapers in Hindi Language having circulation in the area of route covered by the scheme and in newspaper in the English language with sufficient circulation in the State of Haryana for the General information of the public and for inviting objections as required under Section 100.