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State of Maharashtra - Section

Section 28 in The Maharashtra Medical Council Rules, 1967

28. Calling of Meetings.

(1)The Council shall ordinarily meet for the transaction of business in the months of February and September in each year; but the President may, wherever he thinks fit, and shall, upon a written requisition of not less than seven members and on a date not later than 15 days after the receipt of such requisition, call an extraordinary meeting.
(2)The exact date, hour and place of such meeting shall be decided by the President.