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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(3)(d) in The Delhi Rent Act, 1995

(d)subject to the provisions of sections 123 and 12A of the Indian Evidence Act, 1872 , (1 of 1872 .) requisitioning any public record or document or copy of such record or document from any office;