Section 35(b) in The Orissa Panchayat Samiti Act, 1959
(b)any school, hospital, dispensary, vaccination station, choultry, dharmasalas or other institutions maintained by or under the control of, any [* * *] [Omitted vide Orissa Act No. 1 of 1972.] Samiti and any records, registers or other documents kept in such institution; and
