Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] Union of India - Subsection Section 83(1)(b) in The Employees' Provident Funds Scheme, 1952 (b)an employee other than an Indian employee, holding other than an Indian passport, working for an establishment in India to which the Act applies;"