Himachal Pradesh High Court
Nic Ltd. vs . Ram Kali & Ors. on 13 January, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
.
FAO No. 416 of 2008 13.01.2023 Present: Mr. Ishan Sharma, Advocate, for the non-
applicant/appellant.
Mr. Dinesh Bhanot, Advocate, for the applicants/ respondents.
CMP(M) No.45 of 2023 Reply to the application, if any, be filed within six weeks.
List on 17.03.2023.
Jyotsna Rewal Dua January 13, 2023 Judge Mukesh ::: Downloaded on - 13/01/2023 20:38:58 :::CIS